LAWS(GAU)-2003-2-27

MAN MOHAN PAUL Vs. FOREIGNERS TRIBUNAL

Decided On February 27, 2003
MAN MOHAN PAUL Appellant
V/S
FOREIGNERS TRIBUNAL Respondents

JUDGEMENT

(1.) HEARD Mr. A. R. Sikdar, learned counsel for the petitioners and Mr. K. C. Mahanta, learned Government Advocate, Assam.

(2.) THE two petitioners have been asked by the Superintendent of Police, City, Guwahati to Quit India within a period of 15 days. For better appreciation the said two notices issued by the Superintendent of Police (B) City, Guwahati are re-produced below :-