LAWS(GAU)-2003-7-26

ABDUL SALEM BARLASKAR Vs. ATAUR RAHMAN BARLASKAR

Decided On July 28, 2003
ABDUL SALEM BARLASKAR Appellant
V/S
ATAUR RAHMAN BARLASKAR Respondents

JUDGEMENT

(1.) HEARD Mr. C. K. Sarma Baruah, learned senior counsel for the appellant/plaintiff and Mr. N. D. Choudhury, learned counsel for the respondent/defendant.

(2.) THIS second appeal is directed against the judgment and decree dated 30. 01. 96 and 08. 02. 96 passed by the Assistant District Judge No. 2 Cachar, Silchar in Title Appeal No. 5/92.

(3.) THE facts leading to the present second appeal may be summarized below :-