LAWS(GAU)-2003-5-59

BHABEN SAIKIA Vs. STATE OF ASSAM AND ORS.

Decided On May 16, 2003
Bhaben Saikia Appellant
V/S
STATE OF ASSAM And ORS. Respondents

JUDGEMENT

(1.) HEARD Mr. B. K. Borah, learned counsel for the petitioner as well as learned State counsel for the respondents.