(1.) This Second Appeal is directed against the judgment and decree of learned District Judge, dated 20th May, 1975 in Civil Appeal No. 22/1973 on his file. By this judgment and decree learned District Judge set aside the judgment of the learned Sub-Judge dated 28th Feb., 1973 passed in Suit No. 23/70/26/70/32/72/83/73.
(2.) The only question for decision in this appeal is whether the suit abated by reason of the fact that legal representatives of plaintiff No. 2 who died during pendency of the suit were not brought on record.
(3.) The facts of the case leading up to this appeal, briefly stated, are as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN