ABUJAM GULAP SINGH Vs. INSPECTOR GENERAL OF POLICE

Referred Judgements :-

K.H. PHADNIS V. STATE OF MAHARASHTRA [REFERRED TO]
UNION OF INDIA V. R.S. DHABA [REFERRED TO]
STATE OF ASSAM V. BIRAJA MOHAN DEB [REFERRED TO]
PARSHOTAM LAL DHINGRA VS. UNION OF INDIA [REFERRED TO]
S R TEWARI VS. DISTRICT BOARD AGRA NOW ANTARIM ZILA PARISHAD AGRA [REFERRED TO]
CHAMPAKLAL CHIMANLAL SHAH VS. UNION OF INDIA [REFERRED TO]
P C WADHWA VS. UNION OF INDIA [REFERRED TO]
DIVISIONAL PERSONNEL OFFICER SOUTHERN RAILWAY MYSORE VS. S RAGHAVENDRACHAR [REFERRED TO]
A G BENJAMIN VS. UNION OF INDIA [REFERRED TO]
DEBESH CHANDRA DAS VS. UNION OF INDIA [REFERRED TO]
RAM GOPAL CHATURVEDI VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF BIHAR VS. SHIVA BHIKSHUK MISHRA [REFERRED TO]
JAGDISH PRASAD SHASTRI VS. STATE OF UTTAR PRADESH [REFERRED TO]
SYED ABBAS HUSSAIN NAGRI VS. STATE OF ANDHRA PRADESH [REFERRED TO]
RANJIT KUMAR CHAKRABORTY VS. STATE OF WEST BENGAL [REFERRED TO]