REGENT COMPUTRONICS PVT. LTD.

Bandish Enterprise Appellant

V/S

NUMALIGARH REFINERY LTD. Respondents

Referred Judgements :-

RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
RELIANCE ENERGY LIMITED VS. MAHARASHTRA STATE ROAD DEVLOPMENT CORPORATION LTD [REFERRED TO]
AFCONS INFRASTRUCTURE LTD. VS. NAGPUR METRO RAIL CORPORATION LTD. & ANR. [REFERRED TO]
SILPPI CONSTRUCTIONS CONTRACTORS VS. UNION OF INDIA [REFERRED TO]

JUDGEMENT

(1.) Heard Mr. PK Goswami, learned Senior counsel assisted by Mr. P Choudhury, learned counsel for the petitioner. Also heard Mr. J Roy, learned Senior counsel assisted by Mr. N Deka, learned standing counsel for the Numaligarh Refinery Ltd.

(2.) The Challenge in the writ petition:

(3.) The Arguments Advanced on behalf of the petitioner:

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BANDISH ENTERPRISE Vs. NUMALIGARH REFINERY LTD.

Referred Judgements :-

JUDGEMENT

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