LAWS(GAU)-2022-1-65

REZZAK ALI Vs. STATE OF ASSAM

Decided On January 10, 2022
Rezzak Ali Appellant
V/S
STATE OF ASSAM Respondents

JUDGEMENT

(1.) Heard Mr. B. Chowdhury, learned counsel appearing for the petitioners. Also heard Mr. K.K. Parasar, learned Addl. Public Prosecutor, Assam appearing for the State respondent.