(1.)
(1.) Heard Mr. D Saikia, learned Advocate General assisted by Mr. P Nayak, learned counsel.
(2.) The petitioner is also at liberty to take steps upon the respondent by way of dasti service.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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