NAVIN KUMAR RAY Vs. STATE OF ASSAM

Referred Judgements :-

V.N. SUNANDA REDDY AND ORS. VS. STATE OF A.P. AND ORS. [REFERRED TO]
ASSAM PUBLIC SERVICE COMMISSION AND ORS. VS. PRANJAL KUMAR SARMA AND ORS. [REFERRED TO]
JAGDEV SINGH SIDHANTI VS. PRATAP SINGH DAULTA [REFERRED TO]
STATE OF ORISSA VS. SUDHANSU SEKHAR MISRA [REFERRED TO]
D A V COLLEGE BHATINDA VS. STATE OF PUNJAB [REFERRED TO]
AHMEDABAD ST XAVIERS COLLEGE SOCIETY VS. STATE OF GUJARAT [REFERRED TO]
JASBHAI MOTIBHAI DESAI VS. ROSHAN KUMAR HAJI BASHIR AHMED [REFERRED TO]
B N NAGARAJAN VS. STATE OF KARNATAKA [REFERRED TO]
JAGADISH SARAN VS. UNION OF INDIA [REFERRED TO]
R K GARG R K KARANJIA MADHU MEHTA P K SOI S S BEDI VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED TO]
HINDI HITRAKSHAK SAMITI VS. UNION OF INDIA [REFERRED TO]
N T DEVIN KATTI VS. KARNATAKA PUBLIC SERVICE COMMISSION [REFERRED TO]
JANATA DAL VS. H.S.CHOWDHARY [REFERRED TO]
ENGLISH MEDIUM STUDENTS PARENTS ASSOCIATION STATE OF KARNATAKA VS. STATE OF KARNATAKA:CHANNAGIORAOI TALUK URDU SCHOOLS BETTERMENT COMMITTEE [REFERRED TO]
KANHAIYA LAL SETHIA VS. UNION OF INDIA [REFERRED TO]
B SINGH VS. UNION OF INDIA [REFERRED TO]
USHA MEHTA VS. STATE OF MAHARASHTRA [REFERRED TO]
DATTARAJ NATHUJI THAWARE VS. STATE OF MAHARASHTRA [REFERRED TO]
SARBANADA SONOWAL VS. UNION OF INDIA [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY N D VS. JOINT ACTION COMMITEE ALLOTTEE OF SFS FLATS [REFERRED TO]
MADAN MOHAN SHARMA VS. STATE OF RAJASTHAN [REFERRED TO]
UNION OF INDIA VS. PUSPA RANI [REFERRED TO]
STATE OF UTTARANCHAL VS. BALWANT SINGH CHAUFAL [REFERRED TO]
STATE OF BIHAR VS. MITHILESH KUMAR [REFERRED TO]
SUNIL K R SAHASTRABUDHEY VS. DIRECTOR I I T KANPUR [REFERRED TO]
NAMIT SHARMA VS. UNION OF INDIA [REFERRED TO]
STATE OF KARNATAKA VS. ASSOCIATED MANAGEMENT OF (GOVERNMENT RECOGNISED ­ UNAIDED ­ ENGLISH MEDIUM) PRIMARY & SECONDARY SCHOOLS [REFERRED TO]
ASSAM SANMILITA MAHASANGHA VS. UNION OF INDIA [REFERRED TO]
JANHIT MANCH VS. STATE OF MAHARASHTRA & ORS. [REFERRED TO]
VISHAL ASHOK THORAT VS. RAJESH SHRIRAMBAPU FATE [REFERRED TO]
SATYA DEV BHAGAUR VS. STATE OF RAJASTHAN [REFERRED TO]