LAWS(GAU)-2022-2-40

KULADHAR KALITA Vs. STATE OF ASSAM

Decided On February 10, 2022
KULADHAR KALITA Appellant
V/S
STATE OF ASSAM Respondents

JUDGEMENT

(1.) The grievances raised in this writ petition are under:

(2.) Submission of the learned Senior counsel for the pettiioners:

(3.) Contention of the respondent No. 3: