LAWS(GAU)-2022-2-49

MD. SADDAM HUSSAIN Vs. STATE OF ASSAM

Decided On February 07, 2022
Md. Saddam Hussain Appellant
V/S
STATE OF ASSAM Respondents

JUDGEMENT

(1.) Heard Mr. S.Y. Ahmed, learned counsel appearing for the accused petitioner as well as Mr. P. Borthakur, learned Addl. P.P., Assam appearing for the State respondent.