NUMALIGARH REFINERY LTD. Vs. WORKMEN

Referred Judgements :-

MUIR MILLS CO LIMITED KANPUR VS. THEIR WORKMEN [REFERRED TO]
BRIDGE AND ROOFS COMPANY LIMITED VS. UNION OF INDIA [REFERRED TO]
MANIPAL ACADEMY OF HIGHER EDUCATION VS. PROVIDENT FUND COMMISSIONER [REFERRED TO]
KICHHA SUGAR COMPANY LIMITED VS. TARAI CHINI MILL MAJDOOR UNION, UTTARKHAND [REFERRED TO]
MEKHILIPARA TEA COMPANY VS. R.P.F.C., AGARTALA [REFERRED TO]