LAWS(GAU)-2022-8-43

ORIENTAL INSURANCE CO. LTD. Vs. SRIMATI BARUAH

Decided On August 24, 2022
ORIENTAL INSURANCE CO. LTD. Appellant
V/S
Srimati Baruah Respondents

JUDGEMENT

(1.) The Accident:-

(2.) The Claim and Award:.

(3.) Stand of the respondents Insurance Company before the learned Tribunal: