(1.) Heard Mr. RKD Choudhury, learned counsel for the petitioners. Also heard Mr. R.J. Baruah, learned APP appearing for the State.
(2.) The bail is granted on the following conditions:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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