SITAL MANDAL Vs. UNION OF INDIA

Referred Judgements :-

CANARA BANK VS. N.G. SUBBARAYA SETTY [REFERRED TO]
JAHIR ALI VS. UNION OF INDIA [REFERRED TO]
BURN AND COMPANY WORKMEN OF BARN AND COMPANY VS. THEIR EMPLOYEES:BURN AND CO [REFERRED TO]
SATYADHYAN GHOSAL VS. DEORAJIN DEBI [REFERRED TO]
SHEODAN SINGH VS. DARYAO KUNWAR [REFERRED TO]
WORKMEN OF THE STRAW BOARD MANUFACTURING COMPANY LIMITED VS. STRAW BOARD MANUFACTURING COMPANY LIMITED [REFERRED TO]
DALBIR SINOH VS. STATE OF PUNJAB [REFERRED TO]
JASWANT SINGH VS. CUSTODIAN OF EVACUEE PROPERTY NEW DELHI [REFERRED TO]
KRISHENA KUMAR BALBIR SINGH DESH RAJ KOHLI R N MUBAYI PRESIDENT ALL INDIA RETIRED RAILWAYMEN P F TERMS ASSOCIATION BRIJ MOHAN KAUL K RAVI VERMA VS. UNION OF INDIA [REFERRED TO]
INDIAN NATIONAL CONGRESS I VS. INSTITUTE OF SOCIAL WELFARE [REFERRED TO]
V RAJESHWARI VS. T C SARAVANABAVA [REFERRED TO]
SARBANADA SONOWAL VS. UNION OF INDIA [REFERRED TO]
SARBANANDA SONOWAL VS. UNION OF INDIA [REFERRED TO]
FULJIT KAUR VS. STATE OF PUNJAB [REFERRED TO]
STATE OF PUNJAB VS. DAVINDER PAL SINGH BHULLAR [REFERRED TO]
MD. BAHALUDDIN SHEIKH, VS. UNION OF INDIA [REFERRED TO]
ARASMETA CAPTIVE POWER COMPANY PRIVATE LIMITED VS. LAFARGE INDIA PRIVATE LIMITED [REFERRED TO]
MAINUL HOQUE VS. UNION OF INDIA [REFERRED TO]
AMINA KHATUN VS. UNION OF INDIA [REFERRED TO]
STATE OF ORISSA VS. DHIRENDRA SUNDAR DAS [REFERRED TO]
ABDUL KUDDUS VS. UNION OF INDIA [REFERRED TO]
JIGYA YADAV (MINOR) (THROUGH GUARDIAN/FATHER HARI SINGH VS. C.B.S.E. (CENTRAL BOARD OF SECONDARY EDUCATION) [REFERRED TO]