LAWS(GAU)-2022-8-42

ORIENTAL INSURANCE COMPANY LIMITED Vs. NIHARENDRA NARAYAN BARUAH

Decided On August 24, 2022
ORIENTAL INSURANCE COMPANY LIMITED Appellant
V/S
Niharendra Narayan Baruah Respondents

JUDGEMENT

(1.) The Accident:-

(2.) The Claim and Award:.

(3.) Stand of the respondents Insurance Company before the learned Tribunal: