ANIL PANTATI Vs. UPEN KUMAR SAIKIA

JUDGEMENT

(1.) Heard Mr. BK Das, learned counsel for the petitioners.

(2.) This revision petition is filed against the order dtd. 1/9/2022 passed by the learned court below of Munisiff, Charaideo at Sonari in TS No. 10/2022 whereby the application of the petitioner for rejection of the plaint was refused.

(3.) The brief fact leading to the filing of the present application can be summarized as follows: