LAWS(GAU)-2022-6-39

BHAGWAN PATOR Vs. STATE OF ASSAM

Decided On June 06, 2022
Bhagwan Pator Appellant
V/S
STATE OF ASSAM Respondents

JUDGEMENT

(1.) Heard Mr. D. K. Das, learned counsel for the petitioner in WP(C)/5005/2016 and Mr. M. K. Choudhury, learned Senior Counsel for the petitioner in WP(C)/5026/2016. Also heard Mr. D. Mazumdar, learned Additional Advocate General Assam.

(2.) Arguments and submissions advanced by learned counsels:

(3.) The background facts of the present litigations: