YASIN ALI (MD.) Vs. STATE OF ASSAM

JUDGEMENT

(1.) Heard Mr. Y. Sikdar, learned counsel for the petitioners; Mr. K. Gogoi, learned Additional Senior Government Advocate, Assam for the respondent nos. 1-6; and Mr. R. Sensua, learned counsel for the respondent nos. 7-14.

(2.) The 2 [two] petitioners have claimed that they are the legal heirs of Late Innus Ali and Late Sakina Begum, who were their father and mother respectively.

(3.) The issue in this writ petition revolves around a plot of land measuring 2 Bighas, covered by Dag no. 312 and Periodic Patta no. 99, located in Village - Samatapathar, Mouza - Sonapur, Revenue Circle - Sonapur, within the Kamrup Metropolitan district [hereinafter referred to as 'Plot no. 1', for brevity].