REGENT COMPUTRONICS PVT. LTD.

Rini Riba Appellant

V/S

STATE OF ARUNACHAL PRADESH Respondents

Referred Judgements :-

DISTT REGISTRAR PALGHAT VS. M B KOYAKUTTY [REFERRED TO]
P D AGGARWAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
A K BHATNAGAR T KANNAN VS. UNION OF INDIA [REFERRED TO]
K KUPPUSAMY VS. STATE OF TAMIL NADU [REFERRED TO]
AJAYA KUMAR DAS VS. STATE OF ORISSA [REFERRED TO]
JAIPUR DEVELOPMENT AUTHORITY VS. VIJAY KUMAR DATA [REFERRED TO]

JUDGEMENT

(1.) Heard Mr. PK Tiwari, learned Senior counsel for the petitioner in WP(C) No. 187 (AP)/2021 and Ms. Nikita Darggen, learned counsel for the petitioners in WP(C) 175 (AP)/2020. Also heard Mr. S Tapin, learned Senior Government Advocate, Arunachal Pradesh.

(2.) Brief facts of WP(C) 187 (AP)/2021:

(3.) Brief Facts of WP(C) 175 (AP)/2020:

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RINI RIBA Vs. STATE OF ARUNACHAL PRADESH

Referred Judgements :-

JUDGEMENT

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