(1.) HEARD Mr.S.Nepolean, learned GA appearing for the review petitioners. None appears for the respondent -writ petitioners.
(2.) THE judgment and order dated 17.07.2012 passed in WP(C) No.377 of 2012 against which the present review petition is filed was passed after hearing Mr.Nepolean, learned GA appearing for the present review petitioners.
(3.) PARA 3 of the judgment and order of this court dated 17.07.2012 read as follows: