(1.) Heard Mr. A.S. Choudhury, learned senior counsel, assisted, by Mr. A. Maleque, appearing for the appellants/defendants. None appears for the respondent today.
(2.) The case was heard in part on 19.9.2002. This appeal has been pending since the year 1997 which arises out of a title suit being Title Suit No. 6/1991, and that being the position, this appeal deserves its expeditious disposal.
(3.) The judgment and decree dated 2.1.1997 passed by the learned District Judge, Barpeta in Title Appeal No. 6/1994 thus affirming the judgment & decree passed by the trial court in Title Suit No. 6/1991 are the subject-matter under challenge in this second appeal.