COMMISSIONER OF INCOME TAX Vs. ANIL KUMAR HAZARIKA

Referred Judgements :-

GESTETNBR DUPLICATORS PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
KARAMCHARI UNION AGRA VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX SHILLONG VS. ANIL K HAZARIKA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. HIND LAMPS LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. RAM KRISHNA BANIK [REFERRED TO]
M KRISHNA MURTHY VS. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD [REFERRED TO]
K.A. CHOUDARY VS. CIT [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. B CHINNAIAH [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. PATIL M D [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. P ARANGASAMY [REFERRED TO]
CIT VS. T.K. GINARAJAN,DEVELOPMENT OFFICER [REFERRED TO]
COMMISSIONER OF INCOME TAX PUNE VS. GOPAL KRISHNA SURI [REFERRED TO]
B M PARMAR VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. S L SINGHAL DEVELOPMENT OFFICER [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SHIV RAJ BHATIA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SHEO RAJ BHATIA [REFERRED TO]