B PURCHIBA AO Vs. R K ATOSHE SEMA

JUDGEMENT

(1.) The petitioner Shri B. Purchiba Ao is a Sub-Divisional Officer (T.C.), MandB and is attached to the office of the Chief Engineer, K and B, Kohima, Public Works Department.

(2.) A complaint was filed against him by two persons, namely, R. K. Atoshe Sema and I. Kiyelho Sema in the Court of the Judicial Magistrate, Zunhebote alleging use of forged signatures in drawing the money and misuse of funds (Corruptions). The complaint is quoted below:

(3.) Some sheets were annexed to the said complaint showing the names of persons who did the soiling and metalling works, etc. on different roads and payments made to them. The Additional Deputy Commissioner (Judicial) Zunhebete registered the complaint as Criminal Complaint No. 11 of 1990 and passed the following orders: