(1.) This is a petition under Section 11(6) of the Arbitration and Conciliation Act, 1996.
(2.) Heard Mr. U.K. Nair, learned Senior counsel, assisted by Mr. N. R. Surana, learned counsel for the petitioner.
(3.) Issue notice, returnable within three weeks.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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