(1.) Heard the learned counsel Mr. S. P. Roy, appearing for the applicant.
(2.) Issue notice to the respondent.
(3.) The applicant shall take steps for service of notice on respondent by registered post with A/D as well as by other usual process.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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