JANMONI DAS Vs. STATE OF ASSAM

JUDGEMENT

(1.) Heard Ms. N. Choudhury, learned counsel appearing for the appellant. Also heard Mr. B.B. Gogoi, learned Addl. P.P., Assam appearing for the State respondent.

(2.) Ms. N. Choudhury, learned counsel appearing for the appellant seeks 3 (three) weeks' time to take steps on the respondent No. 2.

(3.) Prayer is allowed.