MATIOR RAHMAN Vs. STATE OF ASSAM

JUDGEMENT

(1.) Heard Mr. P.A. Sharma, learned counsel appearing for the petitioner.

(2.) Also heard Mr. B.J. Dutta, learned Additional Public Prosecutor for the State.

(3.) This is second bail application u/s 438 of Cr.P.C. after the earlier one was rejected by this Court on 21.09.2020, vide AB No. 2123/2020.