NUR MOHAMMAD Vs. UNION OF INDIA

JUDGEMENT

(1.) Heard Mr. A. Ali, learned counsel for the petitioner.

(2.) Issue notice, returnable within four weeks.

(3.) Mr. G. Pegu, learned CGC accepts notice on behalf of respondent No.1 whereas Mr. G. Sharma, learned Special Counsel, FT appears for respondent Nos. 2, 5, 6, 7 and 8. Ms. B. Das, learned Standing Counsel, ECI appears for respondent No.3 and Ms. L. Devi, learned Standing Counsel, NRC appears for respondent No.4.