LAWS(GAU)-2021-12-88

AJIRAN NESSA Vs. LEGAL HEIRS OF AYENUDDIN SK

Decided On December 20, 2021
Ajiran Nessa Appellant
V/S
Legal Heirs Of Ayenuddin Sk Respondents

JUDGEMENT

(1.) Heard Mr. F.U. Borbhuya, the learned counsel appearing for the appellant. Also heard Mr. H. Das the learned counsel appearing for the respondent.

(2.) This is a regular second appeal u/s 100 of the Code of Civil Procedure 1908, against the judgment dtd. 4/8/2008, passed by the Civil Judge, Goalpara in Title Appeal No. 05/2008, arising out of the judgment dtd. 11/9/2007, passed by the learned Munsiff No. 1, Goalpara in Title suit No. 83/2004.

(3.) This appeal was admitted for hearing upon the following 2 substantial question of law :