SRI M.N. BHARDWAJ, ASSISTANT COMMANDANT(RETIRED), SON OF (LATE) PARMANAND BHARDWAJ, RESIDENT OF LAXMIPUR BANIA, P.O.RAMNAGAR(CHILKIA), DISTRICT: NANITAL, UTTARANCHAL Vs. UNION OF INDIA AND OTHERS

JUDGEMENT

(1.) This appeal is directed against the judgment and order dated 29.7.2010 passed by learned Single Judge in Writ Petition (C) No. 126(SH)/2007 filed by the appellant as petitioner before this Court. The appellant in the writ petition had prayed for following relief amongst others:-

(2.) Learned Single Judge dismissed the writ petition observing thus:-

(3.) Being aggrieved with the judgment and order passed by learned Single Judge, the appellant preferred this appeal assailing the judgment dated 29.7.2010 on two fold arguments -