YATRA MOHAN SARKAR Vs. MRINALINI DEY

JUDGEMENT

(1.) Heard Mr. KN Bhattacharjee, learned Senior counsel, assisted by Mr. S. Acharjee, appearing for the Appellant as well as Mr. A.K. Bhowmik, learned Senior counsel assisted by Mr. R. Datta, learned Counsel representing the Respondents.

(2.) This second appeal is directed against the judgment and appellate decree dated 30.09.1999, passed by the learned Additional District Judge, South Tripura, Udaipur, in Title Appeal No. 12 of 1987, dismissing the appeal preferred by the Defendant Appellant, against the decree passed by the trial court.

(3.) Facts, leading to the filing of this second appeal, may be narrated, in brief, as follows: