BHARGAV DEKA Vs. STATE OF ASSAM

JUDGEMENT

(1.) Heard the learned senior counsel Mr. K.N. Choudhury appearing for the petitioner. Also heard Mr. N.J. Dutta, the learned Addl. P.P. for the State of Assam. Call for the Case Diary.

(2.) Mr. Choudhury has prayed for interim relief. Mr. N.J. Dutta has vehemently objected to the prayer made by Mr. Choudhruy.

(3.) I have considered the submissions of the learned counsels. Someone appeared in the recently held JEE Main Examination on behalf of one candidate and accordingly secured 99.7% marks. The aforesaid examination was held by an organisation called Ion Digital Zone.