LAWS(GAU)-2020-3-138

ANIL KUMAR SINGHANIA Vs. TOI MODI

Decided On March 09, 2020
Anil Kumar Singhania Appellant
V/S
Toi Modi Respondents

JUDGEMENT

(1.) Heard the learned Senior Counsel Mr. A. Apang, assisted by Ms. N. Anju, learned counsel for the petitioner. Also heard Mr. O. Modi, learned counsel for the respondent No. 1 as well as Ms. L. Hage, learned Public Prosecutor for the State respondent No.2.

(2.) This Transfer petition (Criminal) has been filed by the petitioner praying for transfer of Complaint Case No.67/2018 pending in the Court of the Chief Judicial Magistrate-cum-Civil Judge (Sr. Division), Yupia, Papum Pare District.

(3.) The case of the petitioner, as projected in the petition may be stated as under.