SONOWAR HUSSAIN Vs. STATE OF ASSAM

JUDGEMENT

(1.) Heard Mr. S. Choudhury, learned counsel for the petitioners and Mr. M. P. Goswami, learned Additional Public Prosecutor, Assam for the State.

(2.) This application under Section 439 Cr.P.C. has been filed by the petitioners, namely,-

(3.) Perused the case diary produced today by Mr. Goswami, learned Additional Public Prosecutor.