(1.) Heard Mr. S. K. Medhi, learned counsel for the appellant. Also heard Mr. R. Mozumdar, learned Standing counsel for the Higher Education, respondent Nos. 1 and 2, Mr. R. Dhar, learned Government Advocate for respondent No. 3. and Mr. A. D. Choudhury, learned Counsel assisted by Mr. T. Chakraborty, learned counsel for the respondent No. 4, 5 and 6.
(2.) None appears for the respondent Nos. 7, 8 and 9.
(3.) The appeal is preferred against the Judgment and Order dated 13.02.2016 passed by the learned Single Judge in WP(C) No. 3093 of 2016.