(1.) The Court proceedings have been conducted through Video-Conference.
(2.) Heard Mr. R. Ali, learned counsel for the petitioners. Also heard Mr. N.J. Dutta, learned Additional Public Prosecutor, Assam.
(3.) List the matter again on 11.09.2020 for production of the case diary.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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