LAWS(GAU)-2020-3-154

NEW INDIA ASSURANCE CO LTD Vs. MINOTI MULLICK

Decided On March 12, 2020
NEW INDIA ASSURANCE CO LTD Appellant
V/S
Minoti Mullick Respondents

JUDGEMENT

(1.) Heard Mr. K. K. Bhatta, learned counsel appearing for the petitioner and Mr. M. Talukdar, learned counsel for the respondent Nos. 1 to 3 and Mr. A. M. Bharbhuiya, learned counsel for the respondent No. 4.

(2.) The petitioner seeks review of the order dated 25.04.2014, passed by this Court in MAC Appeal No. 77/2009, whereby, the appeal filed by the Review petitioner was dismissed.

(3.) The facts leading to filing of the present Review petition, may briefly be stated as follows.