LOKHO MAO Vs. STATE OF MANIPUR

JUDGEMENT

(1.) Heard Mr. L. Sarat Sharma, learned Counsel for the Petitioner and Mr. Th. Ibohal Singh, learned senior G.A., Manipur.

(2.) The hearing of the case was concluded on 16.9.2010 with a direction to the learned senior G.A., Manipur, to submit the relevant file to the Court through the Bench Clerk within three days. No file, as directed by the Court has been submitted despite lapse of two weeks.

(3.) Facts which are relevant for disposal of this writ petition as ascertained from the records and pleadings of the parties, may be noticed as hereunder.