PYNSHNGAIN PHYLLEI Vs. SARIN K SANGMA

JUDGEMENT

(1.) Heard Mr. H.S. Thangkhiew, learned Counsel appearing for the Appellant. Also heard Mr. K.S. Kynjing, learned Advocate General, Meghalaya assisted by Mr. N.D. Chullai, Sr. GA, Meghalaya, appearing on behalf of the State Respondents and Mr. K. Khan, learned Counsel appearing on behalf of the Respondent No. 1/writ Petitioner.

(2.) The Appellant, who is the State nominee for undergoing MDS course in the Regional Dental College, Guwahati, Assam, in the Conservative Dentistry, has filed this writ appeal against the impugned judgment and order dated 26.5.2010 passed by the learned single Judge in W.P.(C) No. 102(SH)/2010 and the brief facts leading to fling of this writ appeal may be noticed as hereunder.

(3.) Each State will sponsor the name of the selected candidate to the Principal, Regional Dental College, Guwahati only for final selection by the Selection Board before the 10th April /2009. The session will be started from 1st June, 2009.