TAKAM SORANG Vs. MARKIO TADO

JUDGEMENT

(1.) HEARD Mr. B. L. Singh, learned counsel for the applicant/petitioner and also heard Mr. Muk Pertin, learned counsel, appearing for and on behalf of the opposite parties/respondents.

(2.) THIS is election petitioner's application for calling of records of register of voters counter foil (Form 17A) of 38 polling stations of 13-(ST) Itanagar Assembly Constituency from the District Returning Officer-cum-Deputy Commissioner, Yupia, Papum Pare District.

(3.) IN order to verify and prove the aforesaid fact, the applicant-election petitioner has filed this application for calling the register of voters counter foil in Form 17A in respect of the above 38 polling stations of 13-(ST) Itanagar Assembly Constituency from the District Returning Officer concerned.