RAMENDRA MOHAN COUDHURY Vs. KHITISH CHANDRA CHOUDHURY

JUDGEMENT

(1.) Both the appeals are taken up for hearing together as prayed for by the learned counsel for the parties.

(2.) I have heard Shri B .K.Goswami, learned counsel for the appellants in the appeals and Shri N.M.Lahiri. the learned counsel for the Respondents.

(3.) The substantial questions of law in second Appeal No. 59/94 are as follows :-