LAWS(GAU)-2000-4-4

KHAGESWAR BHUYAN Vs. MONINDRA NATH KHAKLARI

Decided On April 26, 2000
KHAGESWAR BHUYAN Appellant
V/S
MONINDRA NATH KHAKLARI Respondents

JUDGEMENT

(1.) This Second Appeal is directed against the Judgment and Decree dated 16-5-1994 passed by the Learned Assistant District Judge, Jorhat in Title Appeal No. 9 of 1991 whereby the Judgment and Decree passed in Title Suit No. 54 of 1990 by the Learned Munsiff No. 2, Jorhat was reversed and the Title Suit filed by the appellant was dismissed.

(2.) This appeal was admitted on 30-8-1994 for determination of the following question of law :-

(3.) I have heard Mr. D. C. Mahanta, learned senior counsel assisted by Shri D. Das and Shri T. J. Mahanta, learned counsel for the appellant and Shri W. K. Baishya, learned counsel for the respondent.