LAWS(TD)-2015-4-8

ORTEL COMMUNICATIONS LTD. Vs. ARYAN INFRATECH PVT. LTD.

Decided On April 24, 2015
Ortel Communications Ltd. Appellant
V/S
Aryan Infratech Pvt. Ltd. Respondents

JUDGEMENT

(1.) THIS is a petition for recovery of Rs. 9,92,700/ - as outstanding dues of carriage fees payable by the respondent to the petitioner.

(2.) THE petitioner - M/s. Ortel Communications Ltd. is a Multi System Operator (MSO) in terms of the interconnect regulations. It is in the business of distribution of TV signals directly to the subscribers.

(3.) THE respondent did not appear despite service of notice and hence, the petition proceeded ex -parte.