LAWS(CI)-2015-4-9

RAJIV DHAR JAYAL Vs. POLLY MITRA AND ORS.

Decided On April 28, 2015
Rajiv Dhar Jayal Appellant
V/S
Polly Mitra And Ors. Respondents

JUDGEMENT

(1.) INFORMATION sought: 1. The complainant sought information regarding St. John Ambulance/Red Cross training programme conducted by Shri Niraj Dhar Jayan and Smt. Poonam Jayal in the calendar year 2004, 2005, 2011 and 2012. Relevant facts emerging during hearing:

(2.) THE complainant filed two complaints with respect to same RTI application dated 12.07.2013 and both are being clubbed together for hearing and disposal.

(3.) BOTH parties are present.