LAWS(CI)-2015-1-3

ABHINAV SHARMA AND ORS. Vs. NATIONAL GREEN TRIBUNAL

Decided On January 28, 2015
Abhinav Sharma And Ors. Appellant
V/S
National Green Tribunal Respondents

JUDGEMENT

(1.) HEARD on 08 -01 -2015. Complainants not present. Respondent is represented by Ms. Jaya Goyal and Shri Chetan Chawla.

(2.) THE complainants had filled RTI application on various dates which was replied by the CPIO. All the applications are same prints from same file but filed by different persons and registered separately. The information sought and the reply provided in all cases are given below: Questioning this kind of denial by CPIO the applicants made this complaint before the Commission.

(3.) DURING the hearing, the Respondent CPIO and Standing Counsel Ms. Jaya Goyal submitted that information sought is not available in the format it is asked. She added that there are three benches in Delhi and five all over the country and all the judgments are available in the website of NGT. She added that it can be accessed by everyone.