AWDESH KUMAR Vs. PRESIDENTS SECRETARIAT

JUDGEMENT

(1.) THE complainant was not present for the hearing. The respondent was represented by Shri J.G. Subramanian, Under Secretary.

(2.) THE present complaint dated 25.12.12 filed by the applicant shall be dealt with in accordance with Section 18 of the R.T.I. Act.

(3.) THE complainant filed an R.T.I. application on 21.9.12 seeking to obtain information on 4 points.