MR. RAKESH AGRAWAL Vs. TRANSPORT DEPTT., DELHI

JUDGEMENT

(1.) THE above listed 25 RTI appeals including 5 complaints (which are converted as appeals at the request of the appellant) filed by Mr. Rakesh Agrawal against the Public Authority [Transport Deptt., GNCTD, Delhi] are combined and heard today.

(2.) THE appellant Mr. Rakesh Agrawal is present along with Mr. Jeevan and Mr. Veeresh Malik. The Public Authority is represented by Mr. Sanjay Ailawadi, MLO(Ops), Mr. Anil Kumar Gulati, Mr. Ajay Kumar Samal, Mr. Gurmit Singh, PIO, Mr. Vikas Jain, PIO, Mr. Cleetus K.M., AO/PIO, Mr. Rajesh Kumar, MLO(HO) and Mr. Manish Puri, Inspector, Transport Deptt., GNCTD, Delhi.

(3.) THE appellant has submitted the following 5 appeals - (i)(4) File No. CIC/AD/A/2013/000100 -SA (ii)(12) File No. CIC/AD/A/2013/001895 -SA\ (iii)(13) File No. CIC/AD/A/2013/001896 -SA (iv)(16) File No. CIC/AD/A/2013/001904 -SA (v)(25) File No. CIC/DS/C/2013/000582 -SA