BELAIRE OWNER'S ASSOCIATION Vs. DLF LIMITED HARYANA URBAN DEVELOPMENT AUTHORITY DEPARTMENT OF TOWN AND COUNTRY PLANNING, STATE OF HARYANA

Referred Judgements :-

INLAND WATER TRANSPORT CORPORATION LTD. AND ANR. V. BROJO NATH GANGULI AND ANR. [REFERRED TO]
M/S. UNIKOL BOTTLERS LTD. V. DHILLON KOOL DRINKS AND ANR. [REFERRED TO]
CLASSIC MOTORS LTD. V. MARUTI UDYOG LTD. [REFERRED TO]
MAGUS CONSTRUCTIONS PVT. LTD. V. UNION OF INDIA (UOI) [REFERRED TO]
BANGALORE DEVELOPMENT AUTHORITY V. SYNDICATE BANK [REFERRED TO]
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED VS. BROJO NATH GANGULY / TARUN KANTI SENGUPTA [REFERRED TO]
SITARAM SUGAR COMPANY LIMITED U P STATE SUGAR CORPORATION LIMITED VS. UNION OF INDIA [REFERRED TO]
BHARATHI KNITTING COMPANY VS. DHL WORLDWIDE EXPRESS COURIER DIVISION OF AIRFREIGHT LIMITED [REFERRED TO]
BANGALORE DEVELOPMENT AUTHORITY VS. SYNDICATE BANK [REFERRED TO]
DLF UNIVERSAL LTD VS. EKTA SETH [REFERRED TO]