LAWS(MANIP)-2019-9-10

TANGKHUL MAYAR-NGALA Vs. STATE OF MANIPUR

Decided On September 24, 2019
Tangkhul Mayar-Ngala Appellant
V/S
STATE OF MANIPUR Respondents

JUDGEMENT

(1.) Synopsis of the PIL reads as follows :

(2.) The prayer in this PIL reads as follows :

(3.) The case was taken up on 14.05.2019 and the following order was passed :